Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 5A in The Maharashtra Motor Vehicles (Taxation of Passengers) Act, 1958 5A. [* * *] [[Section 5A deleted by Maharashtra 5 of 2008, Section 4, (w.e.f. 22-2-2008). Prior to deleted section 5A reads as follows.-
