Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Nagaland - Section Section 69 in Nagaland Forest Act, 1968 69. Forest Officers deemed to be public servants. - All Forest Officers shall be deemed to be pubic servants within the meaning of the Indian Penal Code.
