Himachal Pradesh High Court
Sh. Naresh Kumar Goyal vs . Sh. Chander Kishore Sharma And Others on 15 December, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Naresh Kumar Goyal Vs. Sh. Chander Kishore Sharma and others Civil Revision No. 173 of 2022 15.12.2022 Present: Mr. Mukesh Sharma, Advocate, vice Mr. N.K. Bhalla, .
Advocate, for the petitioner.
Mr. Neeraj Gupta, Senior Advocate, with Mr. Pranjal Munjal, Advocate, for respondent No. 1.
Mr. Kulwant Singh Katoch, Advocate, for respondents No. 2 and 3.
Civil Revision No. 173 of 2022 & CMP No. 15041 of 2022 r Respondents stand served. Mr. Pranjal Munjal has put in appearance on behalf of respondent No. 1 and on his instructions, Mr. Neeraj Gupta, learned Senior Advocate has also appeared on behalf of the said respondent. Mr. Kulwant Singh Katoch, learned counsel has put in appearance on behalf of respondents No. 2 and 3.
As prayed for, list for consideration on 9th March, 2023. Power of Attorney on behalf of the represented respondents be filed in the meanwhile. Interim to continue.
(Ajay Mohan Goel) Judge December 15, 2022 (bhupender) ::: Downloaded on - 15/12/2022 20:35:53 :::CIS