Section 54(2)(m) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1998

[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

(m)the period for which a certificate of registration shall valid under clause (a) of sub-section (4) of section 41;

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