Rajasthan High Court - Jaipur
Ramesh Kumar Urf Ranu And Anr vs State Of Rajasthan And Anr on 6 September, 2018
Author: G R Moolchandani
Bench: G R Moolchandani
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 3746/2013
Ramesh Kumar Urf Ranu And Anr
----Petitioner
Versus
State Of Rajasthan And Anr
----Respondent
Connected With S.B. Criminal Miscellaneous (Petition) No. 4101/2012 Deepak Sharma
----Petitioner Versus State Of Rajasthan Through P P
----Respondent S.B. Criminal Miscellaneous (Petition) No. 5102/2014 Madan Lal Meena
----Petitioner Versus State Of Rajasthan And Ors
----Respondent For Petitioner(s) : Mr. Anil Upman Mr. Dinesh Kumar Garg Mr. Jitendra Choduhary For Respondent(s) : Mr. N.S. Shekhawat, PP HON'BLE MR. JUSTICE G R MOOLCHANDANI Order 06/09/2018 Inspector SHO Ashok Nagar, Jaipur Shri Hemedra Sharma has requested that some more time be given for the investigation since the necessary layouts/maps could not have been procured from JDA.
(2 of 2) [CRLMP-3746/2013] List on 26.09.2018. Factual report placed on record by learned Public Prosecutor, is taken on record.
(G R MOOLCHANDANI),J Ashu/12-14 Powered by TCPDF (www.tcpdf.org)