Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 118(1A)] [Section 118] [Entire Act]

State of Maharashtra - Subsection

Section 118(1A)(b) in Maharashtra Police Act

(b)that the cattle in respect of which the offence has been committed shall be forfeited to the State Government.