Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(3) in Civil Suit Rules (Assam)

(3)In the case of any suit which is likely to involve unusually heavy expenditure the Finance Department shall be consulted before instructions are issued.