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[Cites 0, Cited by 0] [Section 161(3)] [Section 161] [Entire Act]

Union of India - Subsection

Section 161(3)(iv) in The Drugs and Cosmetics Rules, 1945

(iv)The number of the license under which the drug is manufactured, the figure representing the manufacturing license number being preceded by the words "Manufacturing License Number" or "Mfg. Lic. No." or "M.L.".