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[Cites 0, Cited by 0] [Section 54(4)] [Section 54] [Entire Act]

State of Chattisgarh - Subsection

Section 54(4)(ii) in Indira Kala Sangit Vishwavidyalaya Act, 1956

(ii)the Kulapati, holding office immediately before the appointed date, shall notwithstanding that his terms of office not expired, vacate his office;