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[Cites 0, Cited by 13] [Entire Act]

Union of India - Section

Section 37 in The Wild Life (Protection) Act, 1972

37. Declaration of closed area. -

[ Omitted by the Wild Life ( Protection ) Amendment Act , 2002 (16 of 2003), section 21 ( w.e.f.1-4-2003).]Sanctuaries or National Parks declared by Central Government