Section 18(1)(h) in Khasi Hills Autonomous District (Appointment and Succession of Syiem, Deputy Syiem, Electors and Rangbah Shnong of Mylliem Syiemship) Act, 2007

[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

(h)he is found to have been conducting himself in a manner which may undermine the authority of the Executive Committee;

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