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State of Bihar - Section

Section 9 in The Bengal Kanungos Regulation, 1816

9. Transfer of records to successors.

- On the death, resignation or removal of a Kanungo the records of the office are to be made over to his successor, and the Magistrate of the zila is enjoined, on the application of the Collector, to interpose his authority, in all cases in which it may be necessary to enforce the surrender of such records.