Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of West Bengal - Subsection

Section 42(1) in The West Bengal Motor Vehicles Rules, 1989

(1)The licensing authority may require that the conductor of a stage carriage shall display on his left breast a badge in the form illustrated in the Schedule B2 to these rules issued by and inscribed with the name of the authority by which the licence has been granted and the word "Conductor" together with a photograph of the driver and an identification number which may be the same as the licence number.