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Delhi High Court - Orders

Manu Sahijpal vs M/S Movie Times Cineplex Pvt.Ltd & Ors on 12 March, 2026

                          $~27 to 30
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          (27)
                          +         O.M.P. (COMM) 492/2023, I.A. 24311/2023 & I.A. 24313/2023
                                    MANU SAHIJPAL                                                                          .....Petitioner
                                                                  Through:            Mr. Atul Rastogi and Ms. Pooja,
                                                                                      Advocates.

                                                                  versus

                                    M/S MOVIE TIMES CINEPLEX PVT.LTD & ORS. ...Respondents
                                                  Through: Mr. Anil S., Mr. Tanuj Khurana, Mr.
                                                           Raghav Agarwal and Mr. Rakshit
                                                           Das, Advs.

                          (28)
                          +    O.M.P. (COMM) 493/2023, I.A. 24314/2023 & I.A. 24316/2023
                                    SACHIT KUMAR SAHIJPAL                                                                   .....Petitioner
                                                                  Through:            Mr. Amarinder Singh and Ms. Asees
                                                                                      Jasmine Kaur, Advs.

                                                                  versus

                                    MOVIE TIMES CINEPLEX PVT LTD & ORS.         ....Respondents
                                                  Through: Mr. Anil S., Mr. Tanuj Khurana, Mr.
                                                           Raghav Agarwal and Mr. Rakshit

                          (29)
                          +         O.M.P. (COMM) 496/2023, I.A. 24327/2023 & I.A. 24329/2023
                                    PREM SINGH                                                                             .....Petitioner
                                                                  Through:            Mr. Arash Mehta, Adv.

                                                                  versus




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/03/2026 at 22:52:40
                                     M/S MOVIE TIMES CINEPLEX PVT.LTD & ORS. .....Respondents
                                                  Through: Mr. Anil S., Mr. Tanuj Khurana, Mr.
                                                           Raghav Agarwal and Mr. Rakshit
                                                           Das, Advs.
                          (30)
                          +    OMP (ENF.) (COMM.) 243/2023 & EX.APPL.(OS) 1601/2023
                                    M/S MOVIE TIME CINEPLEX PVT. LTD.                                               .....Decree Holder
                                                                  Through:            Mr. Anil Sapra, Sr. Adv. with Mr.
                                                                                      Tanuj Khurana, Mr. Raghav Agarwal
                                                                                      and Mr. Rakshit Dass, Advs.

                                                                  versus

                                    MRS. MANU SAHIJPAL & ORS.                                                 .....Judgement Debtors
                                                 Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE AVNEESH JHINGAN
                                                                  ORDER

% 12.03.2026 O.M.P. (COMM) 492/2023, O.M.P. (COMM) 493/2023 & O.M.P. (COMM) 496/2023

1. Learned counsel appearing on behalf of the petitioner in O.M.P. (COMM) 496/2023 made a request for adjournment.

2. Put up on 22.07.2026.

OMP (ENF.) (COMM.) 243/2023

3. Issue notice for 22.07.2026.

AVNEESH JHINGAN, J MARCH 12, 2026/JYH This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/03/2026 at 22:52:40