Telecom Regulatory Authority Of India - Subsection
Section 25(4) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003
(4)An advance and final withdrawal for the same purpose shall not to be sanctioned together.Explanation. - For the purpose of these sub-rule "betrothal ceremony" and "marriage" shall be treated as separate for the purpose of this rule and withdrawal is permissible separately for both the occasions.
