Calcutta High Court
Fund Commissioner vs Samnuggur Jute Factory & Anr on 15 July, 2022
Author: Ravi Krishan Kapur
Bench: Ravi Krishan Kapur
OD-2
IN THE HIGH COURT AT CALCUTTA
Original Jurisdiction
ORIGINAL SIDE
IA NO. CA/4/2022
In CP/128/1989
REGIONAL PROVIDENT
FUND COMMISSIONER,W.B
Vs
SAMNUGGUR JUTE FACTORY & ANR
BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 15th July, 2022.
Appearance:
Mr. S. K. Poddar, Adv.
...for the applicant
Mr. Rudrajit Sarkar, Adv.
Mr. P. Dinda, Adv.
Mr. Varun Kothari, Adv.
...for the respondents
The Court:- The matter stands released from my list.
(RAVI KRISHAN KAPUR, J.) S.Bag