Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Fund Commissioner vs Samnuggur Jute Factory & Anr on 15 July, 2022

Author: Ravi Krishan Kapur

Bench: Ravi Krishan Kapur

OD-2


                       IN THE HIGH COURT AT CALCUTTA
                              Original Jurisdiction
                                ORIGINAL SIDE

                                IA NO. CA/4/2022
                                 In CP/128/1989

                            REGIONAL PROVIDENT
                          FUND COMMISSIONER,W.B
                                    Vs
                       SAMNUGGUR JUTE FACTORY & ANR


BEFORE:
The Hon'ble JUSTICE RAVI KRISHAN KAPUR
Date : 15th July, 2022.


                                                                            Appearance:
                                                                  Mr. S. K. Poddar, Adv.
                                                                      ...for the applicant

                                                               Mr. Rudrajit Sarkar, Adv.
                                                                     Mr. P. Dinda, Adv.
                                                                Mr. Varun Kothari, Adv.
                                                                   ...for the respondents

The Court:- The matter stands released from my list.

(RAVI KRISHAN KAPUR, J.) S.Bag