Jammu & Kashmir High Court - Srinagar Bench
Islamia High School Pampore Through ... vs Ut Of J&K And Ors on 2 August, 2023
Author: Sanjay Dhar
Bench: Sanjay Dhar
S. No. 91
Supplementary matter
HIGH COURT OF JAMMU &KASHMIR AND LADAKH
AT SRINAGAR
CM No. 4260/2023
In WP(C) No. 1486/2023
CM No. 3479/2023
WP(C) No. 671/2023
Islamia High School Pampore through Mohammad Sultan Shah
.....Petitioner(s)
Through: Mr. M. M Shah, Adv.
V/s
UT of J&K and Ors. ..... Respondent(s)
Through:
CORAM:
Hon‟ble Mr. Justice Sanjay Dhar, Judge.
ORDER
02.08.2023 Through the medium of instant application, the applicant is seeking clarification/modification of the order dated 12.06.2023 passed by a Bench presided over by Hon‟ble Mr. Justice Tashi Rabstan. The Registry is directed to list this matter on 11.08.2023 before the same Bench subject to orders from Hon‟ble The Chief Justice.
(Sanjay Dhar) Judge SRINAGAR 02.08.2023 "Aasif"