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State of Madhya Pradesh - Section

Section 45 in The M.P. Vanijyik Kar Niyam, 1995

45. Reconciliation of payments.

- In the first week of each month, the appropriate Commercial Tax Officer shall prepare a statement of the collections of revenue and shall forward it to the Treasury Officer for verification. If any discrepancy is discovered at the time of verification, the appropriate Commercial Tax Officer shall send the necessary records to the Treasury Officer for reconciliation of accounts.