Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Assam - Subsection Section 4(v) in The Bodoland University Act, 2009 (v)to create such teaching, administrative and other post as the University may deem necessary from time to time and to make appointments thereto. All posts shall, however be created only with the prior approval of the Government;
