Section 26(1) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965
(1)[Rupees fifty] [In sub-rule (1) of Rule 26 for the words 'Rupees twenty' the words 'Rupees fifty' are substituted vide Amendment Rules, 1997, published in Official Gazette, Series I No. 34 dated 20-11-1997.] shall be payable in respect of each appeal under the Act, as fees.
