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Bombay High Court

Rohan Shah vs Nishigandha Shah on 16 February, 2023

Author: Amit Borkar

Bench: Amit Borkar

                                                               18-mca477-2022.doc


 SA Pathan

             IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                     CIVIL APPELLATE JURISDICTION

         MISCELLANEOUS CIVIL APPLICATION NO.477 OF 2022


 Rohan Shah                                     ... Applicant
           V/s.
 Nishigandha Shah                               ... Respondent


 Mr. Sachin Lodha i/by Sapana Rachure for the
 Applicant.
 Ms. Gayatri Gokhale for the Respondent.

                               CORAM      : AMIT BORKAR, J.

DATED : FEBRUARY 16, 2023 P.C.:

1. Stand over to 3rd March, 2023.
2. Ad-interim order granted earlier to continue till then.

(AMIT BORKAR, J.) 1 ::: Uploaded on - 18/02/2023 ::: Downloaded on - 18/02/2023 17:40:26 :::