Bombay High Court
Rohan Shah vs Nishigandha Shah on 16 February, 2023
Author: Amit Borkar
Bench: Amit Borkar
18-mca477-2022.doc
SA Pathan
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS CIVIL APPLICATION NO.477 OF 2022
Rohan Shah ... Applicant
V/s.
Nishigandha Shah ... Respondent
Mr. Sachin Lodha i/by Sapana Rachure for the
Applicant.
Ms. Gayatri Gokhale for the Respondent.
CORAM : AMIT BORKAR, J.
DATED : FEBRUARY 16, 2023 P.C.:
1. Stand over to 3rd March, 2023.
2. Ad-interim order granted earlier to continue till then.
(AMIT BORKAR, J.) 1 ::: Uploaded on - 18/02/2023 ::: Downloaded on - 18/02/2023 17:40:26 :::