Calcutta High Court
Md. Serajuddin & Ors vs Commissioner Of Income Tax on 17 January, 2014
Author: Girish Chandra Gupta
Bench: Girish Chandra Gupta
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
ITA No. 383 of 2003
MD. SERAJUDDIN & ORS.
Versus
COMMISSIONER OF INCOME TAX, - XVI
BEFORE:
The Hon'ble JUSTICE GIRISH CHANDRA GUPTA
The Hon'ble JUSTICE TAPASH MOOKHERJEE
Date : 17th January, 2014.
For Appellant : Mr. J. P. Khaitan, Senior Advocate
For Respondent : Mr. R. K. Chowdhury, Advocate
The Court : By consent of the parties, let the matter be listed on 29.1.2014 under the heading as "for order".
No further adjournment is likely to be granted.
(GIRISH CHANDRA GUPTA, J.) (TAPASH MOOKHERJEE, J.) sm AR[CR]