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[Cites 0, Cited by 0] [Section 16(2C)] [Section 16] [Entire Act]

State of Maharashtra - Subsection

Section 16(2C)(d) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(d)possess such educational qualifications and experience as may be specified by the State Government by an order published in the Official Gazette, in consultation with the Chancellor.