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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3)(c) in The Rajasthan Imposition of Ceiling on Agricultural Holdings Rules, 1973

(c)Land not falling within sub-clause (a) or sub-clause (b) shall he deemed to be dry land.