Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(1)(xii) in The Maharashtra Metropolitan Region Development Authority Act, 2016

(xii)The Chief Secretary to the Government of Maharashtra or any other Officer not below the rank of Secretary, authorized by him.