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[Cites 0, Cited by 0] [Section 84(1)] [Section 84] [Entire Act]

State of Odisha - Subsection

Section 84(1)(b) in The Orissa Building and Others Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2002

(b)maximum number of persons which can be safely carried in a vessel as certified under the relevant law in force is marked plainly and conspicuously on such vessel and such number is not exceeded during use of such vessel for carrying persons.