Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 37 in Himachal Pradesh e-Stamping Rules, 2011 37. Inspection report. - The inspecting officer shall within two weeks from the date of inspection, submit his inspection report to the Chief Controlling Authority.
