Supreme Court - Daily Orders
Pathapati Subba Reddy (Died) By Lrs And ... vs Special Deputy Collector (La) on 8 October, 2021
Bench: K.M. Joseph, Pamidighantam Sri Narasimha
ITEM NO.31 Court 10 (Video Conferencing) SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No. 31248/2018
(Arising out of impugned final judgment and order dated 18-01-2017
in LAASM No. 714/2016 passed by the High Court of Judicature at
Hyderabad for the State of Telangana and the State of Andhra
Pradesh)
PATHAPATI SUBBA REDDY (DIED) BY LRS AND ORS Petitioner(s)
VERSUS
SPECIAL DEPUTY COLLECTOR (LA) Respondent(s)
(With IA No. 45308/2017 - CONDONATION OF DELAY IN FILING and IA No.
45310/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)
Date : 08-10-2021 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE K.M. JOSEPH
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s)
Mr. Ujjwal Malhotra, Adv.
Mr. Sunder Khatri, Adv.
Mr. Naman Khatri, Adv.
Mr. Abhijit Sengupta, AOR(NP)
For Respondent(s)
Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Mr. Shaik Mohamad Haneef, Adv.
Mr. T. Vijaya Bhaskar Reddy, Adv.
Mr. Amitabh Sinha, Adv.
Mr. K. V. Girish Chowdary, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The matter stands adjourned by one week in terms of the letter circulated by the learned counsel for the petitioners.
Signature Not Verified Digitally signed by Nidhi Ahuja Date: 2021.10.09 12:19:02 IST Reason: (NIDHI AHUJA) (RENU KAPOOR) AR-cum-PS BRANCH OFFICER