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Supreme Court - Daily Orders

Pathapati Subba Reddy (Died) By Lrs And ... vs Special Deputy Collector (La) on 8 October, 2021

Bench: K.M. Joseph, Pamidighantam Sri Narasimha

     ITEM NO.31                         Court 10 (Video Conferencing)            SECTION XII-A

                                 S U P R E M E C O U R T O F              I N D I A
                                         RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 31248/2018

     (Arising out of impugned final judgment and order dated 18-01-2017
     in LAASM No. 714/2016 passed by the High Court of Judicature at
     Hyderabad for the State of Telangana and the State of Andhra
     Pradesh)

     PATHAPATI SUBBA REDDY (DIED) BY LRS AND ORS                               Petitioner(s)

                                                       VERSUS

     SPECIAL DEPUTY COLLECTOR (LA)                                             Respondent(s)

     (With IA No. 45308/2017 - CONDONATION OF DELAY IN FILING and IA No.
     45310/2017 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT)

     Date : 08-10-2021 This matter was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE K.M. JOSEPH
                            HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

     For Petitioner(s)
                                       Mr.   Ujjwal Malhotra, Adv.
                                       Mr.   Sunder Khatri, Adv.
                                       Mr.   Naman Khatri, Adv.
                                       Mr.   Abhijit Sengupta, AOR(NP)

     For Respondent(s)
                                       Mr.   Mahfooz Ahsan Nazki, AOR
                                       Mr.   Polanki Gowtham, Adv.
                                       Mr.   Shaik Mohamad Haneef, Adv.
                                       Mr.   T. Vijaya Bhaskar Reddy, Adv.
                                       Mr.   Amitabh Sinha, Adv.
                                       Mr.   K. V. Girish Chowdary, Adv.

                            UPON hearing the counsel the Court made the following
                                               O R D E R

The matter stands adjourned by one week in terms of the letter circulated by the learned counsel for the petitioners.

Signature Not Verified

Digitally signed by
Nidhi Ahuja
Date: 2021.10.09
12:19:02 IST
Reason:



                            (NIDHI AHUJA)                            (RENU KAPOOR)
                              AR-cum-PS                             BRANCH OFFICER