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[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(1)(c) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(c)prescribed percentage of Aquaculture registration/ license fee collected by the Department of Fisheries before the appointed date;