Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Gujarat - Subsection

Section 19(1)(vi) in The Gujarat Ayurved University Act, 1965

(vi)[two members] [Substituted for 'three members; by Gujarat No. 30 of 2003, dated 19th September 2003.] to be elected by registered graduates elected to the Senate under Section 15 (1), Class II-Ordinaiy Members, (A) (ii) from amongst themselves,