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[Cites 0, Cited by 0] [Section 95(2)] [Section 95] [Entire Act]

State of Andhra Pradesh - Subsection

Section 95(2)(i) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(i)to the Tirumala Tirupathi Devasthanams which shall be constituted into a single religious institution for the purpose of inclusion in the list published under clause (a) of Section 6;