Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 309] [Entire Act] State of Arunachal Pradesh - Subsection Section 309(p) in Arunachal Pradesh Municipal Act, 2007 (p)Preservation and protection of objects of historical importance or of national interest or of natural beauty and of buildings actually used for religious purpose and
