Section 6 in National Cadet Corps (Girls Division) Rules, 1949
6. Medical examination.
- If the [Headmistress or Principal] [Added by S.R.O. 216, dated 7th June, Part II, Section 4, page 97] is satisfied that the application is in order, that the applicant fulfils the conditions of enrolment and is suitable for enrolment, she shall get the applicant medically examined.
