Calcutta High Court
Magma Fincorp Limited vs Jmd Mega And Infrastructutes Ltd. & Ors on 18 December, 2018
Author: Soumen Sen
Bench: Soumen Sen
O-568
GA 2954 of 2018
With
EC 140 of 2018
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
MAGMA FINCORP LIMITED
Versus
JMD MEGA AND INFRASTRUCTUTES LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 18th December, 2018.
Appearance:
Mr.Swatarup Banerjee, Adv.
Mr.K.K.Pandey, Adv.
Mr.Probal Kumar Mukherjee, Adv.
Mr.Aniket Mitra, Adv.
Mr.Arnab Mukherjee, Adv.
The Court: Affidavit in opposition shall be filed by the award-holder as well as the judgment-debtors.
No sale of the premises shall take place without prior notice to the applicants.
Let the application be filed by the applicants on or before 18th January, 2019; reply thereto, if any, by 1st February, 2019.
The matter shall appear under the heading 'Chamber Application For Final Disposal' in the combined monthly list of February, 2019.
(SOUMEN SEN, J.) dg2