Section 256(1)(iii) in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009

[Cites 0, Cited by 0] [Section 256(1)] [Section 256] [Entire Act]

(iii)The Chief Inspector appointed under sub-section (2) of Section 42 of the Act, as an ex-officio Member;

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