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[Cites 0, Cited by 0] [Section 6(3)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(3)(A) in The Andhra Pradesh Stamp (Inspection of Properties) Rules, 1998

(A)Where the Value,—
(i)does not exceed Rs. 5,000/- .............................................................................................................................. 10-00
(ii)exceeds Rs. 5,000/- but does not exceed Rs. 20,000/- ….................................................................................. 20-00
(iii)exceeds Rs. 20,000/- but does not exceed Rs. 50,000/- .................................................................................... 50-00
(iv)exceeds Rs. 50,000/- ....................................................................................................................................... 100-00