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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17(4) in Andhra Pradesh Farmers Management of Irrigation Systems Rules

(4)Where it is not necessary to use paper seals or securing the ballot boxes, the Polling Officer shall secure and seal the ballot box in such manner that the slit for, the insertion of ballot papers remains open and shall allow the polling agents present to affix, if they so desire, their seals.