Andhra Pradesh High Court - Amravati
M/S.Rayalaseema Quartz Pvt. Ltd., vs The State Of Andhra Pradesh on 27 December, 2021
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P. No.30659 of 2021
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE
1 27.12.2021 UDPR, J
Learned Government Pleader for Mines and Geology
takes notice for the respondents and seeks time for getting
instructions.
Post immediately after vacation.
________ UDPR,J SS