Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Himachal Pradesh - Subsection Section 27(5) in Atal Medical and Research University, Himachal Pradesh Act, 2017 (5)The Chairman shall preside over the meetings of the Board of Management. In absence of the Chairman, member senior in age, shall preside over such meetings.
