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State of Jammu-Kashmir - Section

Section 1 in Small Causes Court Act, 1968 (1911 A. D.)

1. Title.

- This Act relates to the Court of Small Causes established in the town of Srinagar and its suburbs, and shall apply to any other Small Causes Court that may hereafter be established in any other town or towns within the territories of the State and shall be called the Small Causes Court Act for the Jammu and Kashmir State.