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[Cites 0, Cited by 0] [Section 46(1)] [Section 46] [Entire Act]

State of Himachal Pradesh - Subsection

Section 46(1)(c) in The Himachal Pradesh Minor Canals Act, 1976

(c)construct, repair and maintain, in a proper state suitable works for the passage of the water of the canal, across under or over any public road or thoroughfare or any canal or drainage or channel which was in use before the canal was made;