Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 15 in Goa Prisons Rules, 2006 15. Prison hospital. - Every prison shall have a hospital or dispensary inside near the main gate of the prison, well equipped with all the resources as may be necessary for indoor treatment and with separate wards for men and women.
