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Rajasthan High Court - Jodhpur

Narendra Singh And Ors vs Jai Singh And Ors on 14 December, 2018

Author: Dinesh Mehta

Bench: Dinesh Mehta

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ No. 6249/2018 Narendra Singh And Ors.

----Petitioner Versus Jai Singh And Ors.

                                                                                       ----Respondent


                                   For Petitioner(s)       :   Mr. AR Beniwal for Mr. Sunil Beniwal
                                   For Respondent(s)       :



                                                        JUSTICE DINESH MEHTA

                                                                  Order

                                   14/12/2018

Learned counsel for the petitioner seeks permission to withdraw the present writ petition with liberty to take appropriate remedies in accordance with law.

Permission is granted. Writ petition is dismissed as withdrawn.

(DINESH MEHTA),J 2-CPGoyal/-

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