Rajasthan High Court - Jodhpur
Narendra Singh And Ors vs Jai Singh And Ors on 14 December, 2018
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Civil Writ No. 6249/2018 Narendra Singh And Ors.
----Petitioner Versus Jai Singh And Ors.
----Respondent
For Petitioner(s) : Mr. AR Beniwal for Mr. Sunil Beniwal
For Respondent(s) :
JUSTICE DINESH MEHTA
Order
14/12/2018
Learned counsel for the petitioner seeks permission to withdraw the present writ petition with liberty to take appropriate remedies in accordance with law.
Permission is granted. Writ petition is dismissed as withdrawn.
(DINESH MEHTA),J 2-CPGoyal/-
Powered by TCPDF (www.tcpdf.org)