Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 80] [Entire Act] State of West Bengal - Subsection Section 80(b) in New Town, Kolkata Development Authority Act, 2007 (b)affects or is likely to affect prejudicially the stability and safety of the building in respect of sewerage, drainage, ventilation and environmental safety; or ,
