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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2) in The Tobacco Cess Act, 1975

(2)All words and expressions used in this Act and not defined, but defined in the Tobacco Board Act, 1975 (4 of 1975.), shall have the meanings respectively assigned to them in that Act.