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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(b) in The Customs and Central Excise Duties Drawback Rules, 1995

(b)the Central Excise and Salt Act, 1944 (1 of 1944) and the rules made thereunder; and