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[Cites 0, Cited by 0] [Section 96] [Entire Act]

State of Meghalaya - Subsection

Section 96(1) in The Meghalaya Police Act, 2010

(1)The Director General of Police will constitute a Committee of senior officers headed by an Additional Director General of Police or Inspector General of Police which will go through citations received for Gallantry Medal, President’s Police Medal for Distinguished Service, Indian Police Medal for Meritorious Service, Governor’s Medal, Meghalaya Day Award or other medals/awards which may be instituted by Central or State Government from time to time. The Committee shall make its recommendations to the DGP on the basis of citations, ACRs, awards / rewards and appreciation letters received by the persons concerned and other relevant criteria as may be laid down by the DGP in this regard.