Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 200] [Entire Act]

State of Bihar - Section

Section 61 in The Bihar Prohibition And Excise Act, 2016

61. Confiscated articles to vest with the Collector.

- When an order for confiscation of any property has been passed under section-57 and such order has become final in respect of the whole or any portion of such property, such property or portion thereof, as the case may be, shall vest with the State Government free from any encumbrance.