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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

NCT Delhi - Subsection

Section 17(1)(x) in The Delhi Agricultural Produce Marketing (Maintenance, Management, Regulating of Vehicular Traffic and Conditions of use) Rules, 2000

(x)being the owner or keeper of any animal shall allow it to stray in the market; if any animal is found straying, it may be removed by an officer or employee of the marketing committee to a cattle pond at the cost and expense of the owner of keeper.