Section 3(2)(b) in Compensation Scheme for Women Victims/Survivors of Sexual Assault/other Crimes, 2019

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(b)Budgetary allocation in the shape of Grants-in aid to SLSA for which necessary provision shall be made in the Annual Budget by the Government;

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